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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(3) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(3)If the Registering Authority is satisfied that, the registration was obtained by misrepresentation, fraud or suppression of any material fact, the registering authority may be revoke, suspend or cancel the registration.