Bombay High Court
M/S Alankit Healthcare Tpa Ltd., Now As ... vs M/S Nucleus It Enabled Services Ltd on 28 June, 2019
1 924-CRA-66-19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
CIVIL APPLICATION (C) NO. 33 OF 2019
AND
CIVIL REVISION APPLICATION NO. 66 OF 2019
M/S ALANKIT HEALTHCARE TPA LTD. NOW KNOWN AS ALANKIT
INSURANCE TPA LTD.
Vrs.
M/S NUCLEUS IT ENABLED SERVICES LTD.
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Shri Abhishek Dhir, Advocate with Shri Gaurav Belsare
and Shri M. S. Talele, Advocates for applicants.
CORAM:- ARUN D. UPADHYE, J.
DATED :- 28/06/2019.
Issue notice to the respondent, returnable on 26/07/2019.
JUDGE Choulwar ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 06:06:12 :::