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Himachal Pradesh High Court

Bhupender Kumar vs . Hpsebl & Others on 27 April, 2022

Bench: Sabina, Sandeep Sharma

Bhupender Kumar Vs. HPSEBL & Others .

CWP No. 8235 of 2021 27.04.2022 Present: Mr. M.L. Sharma, Advocate for the petitioner.

Mr. Lakshay Thakur, Advocate for the respondents.

Learned counsel for the respondents seeks time to file reply.

r to List again on 23rd August, 2022.

(Sabina) Judge (Sandeep Sharma) Judge April 27, 2022 (ps/vh) ::: Downloaded on - 27/04/2022 20:10:01 :::CIS