Himachal Pradesh High Court
Bhupender Kumar vs . Hpsebl & Others on 27 April, 2022
Bench: Sabina, Sandeep Sharma
Bhupender Kumar Vs. HPSEBL & Others .
CWP No. 8235 of 2021 27.04.2022 Present: Mr. M.L. Sharma, Advocate for the petitioner.
Mr. Lakshay Thakur, Advocate for the respondents.
Learned counsel for the respondents seeks time to file reply.
r to List again on 23rd August, 2022.
(Sabina) Judge (Sandeep Sharma) Judge April 27, 2022 (ps/vh) ::: Downloaded on - 27/04/2022 20:10:01 :::CIS