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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(a) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972

(a)to enter upon any survey in connection with rectangulation or otherwise and to take levels of any land in such area, if necessary;