Patna High Court - Orders
Smt. Satya Singh vs Authorized Officer Cum Asst. General ... on 17 October, 2023
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17554 of 2013
======================================================
Smt. Satya Singh ... ... Petitioner/s
Versus
Authorized Officer Cum Asst. General Manager and Ors ... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24742 of 2013
======================================================
Smt. Satya Singh ... ... Petitioner/s
Versus
AUTHORIZED OFFICER CUM ASST. GENERAL MANAGER and ORS
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24768 of 2013
======================================================
Smt. Satya Singh ... ... Petitioner/s
Versus
AUTHORIZED OFFICER CUM ASST. GENERAL MANAGER STATE
BANK OF INDIA and ORS
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 17554 of 2013)
For the Petitioner/s : Mr.Arbind Kumar Jha, Adv.
For the Respondent/s : Mr.Kaushlendra Kumar Sinha, Adv.
(In Civil Writ Jurisdiction Case No. 24742 of 2013)
For the Petitioner/s : Mr.Arbind Kumar Jha, Adv.
For the Respondent/s : Mr.Kaushlendra Kumar Sinha, Adv.
(In Civil Writ Jurisdiction Case No. 24768 of 2013)
For the Petitioner/s : Mr.Arbind Kumar Jha, Adv.
For the Respondent/s : Mr.Kaushlendra Kumar Sinha, Adv.
======================================================
CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
7 17-10-2023At the request of the learned counsel appearing on behalf of the petitioners, post these matters on 29.11.2023.
(A. Abhishek Reddy , J) shakir/-
U