Section 2(1)(iv) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(iv)"Competent Authority" means the Chairman of the Andhra Pradesh State Council of Higher Education.

Legal Document View