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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Telangana - Subsection

Section 159(1) in Telangana District Boards Act, 1955

(1)The Board may lease the levy of any toll that may be imposed under this Act by public auction or private contract:Provided that the lessee shall give security for the due fulfillment of the conditions of the lease.