Delhi High Court - Orders
Sushma Ravidas vs Jamna Datwani & Ors on 9 March, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~1 & 2 (appellate list)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 867/2018 & CM APPL. 4733/2020
SUSHMA RAVIDAS ..... Petitioner
Through: Ms. Neelima Tripathi, Ms. Mansi
Sharma, Ms. Gunjan Singh and Ms.
Soumya Sharma, Advocates.
versus
JAMNA DATWANI & ORS .... Respondents
Through: Mr. Rishi K.S. Gautam, Advocate, for
R-1.
Mr. Vivek Sharma and Ms. Mamta
Gautam for for Kishan Datwani/
Mr. Saurabh Seth, Advocate for R-6.
Mr. Siddhant Jain and Ms. Snigdha
Lal, Advocate for R-12.
Mr. Abhimanyu, Ms. Anubha Goel,
Mr. Mayank Joshi, Advocates for R-
3.
+ CM(M) 1376/2018 & CM APPL. 19142/2020
JANAK DATWANI ..... Petitioner
Through: Mr. Abhimanyu, Ms. Anubha Goel,
Mr. Mayank Joshi, Advocates for D-
6.
versus
JAMNA DATWANI & ORS ..... Respondents
Through: Mr. Rishi K.S. Gautam, Advocate, for
R-1
Mr. Vivek Shrama and Ms. Mamta
Gautam for Kishan Datwani.
Mr. Saurabh Seth, Advocate for R-6.
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:17.03.2021
13:00
Ms. Neelima Tripathi, Ms. Mansi
Sharma, Ms. Gunjan Singh and Ms.
Soumya Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 09.03.2021
1. The present matters has been received on transfer and have to be heard along with CS(OS) 118/2007, CS(OS) 1113/2007, CS(OS) 556/2008, CS(OS) 1798/2011, CS(OS) 244/2013 and CS(OS) 155/2021.
2. Learned counsel for the parties jointly state that the CM(M) petitions [Appellate matters] and the suits be heard separately. The suits have been consolidated and are at the stage of framing of issues. Counsels state that since the outcome of CM(M) 867/2018 and CM(M) 1376/2018 would have a bearing on the suits, the same may be heard and decided first, before framing issues in the suit.
3. It is already 04:40 PM and it is not possible to hear the matters today.
4. Accordingly, re-list on 11th May, 2021.
CM APPLs. 2505/2020 & 4734/2020 in CM(M) 867/2018
5. These applications are already disposed of. Registry is directed, not be show them in the cause list.
SANJEEV NARULA, J MARCH 9, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:17.03.2021 13:00