Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 13 in Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010

13. Qualification required for Dynamic ACP/Promotion.

- (i) Service of Ayush Doctors shall be confirmed after satisfactory Service of probation period of two years provided that they have passed the prescribed Departmental Examination and obtained the necessary Treasury Training.
(ii)The Dynamic ACP/ Promotion shall be considerable on the basis of the recommendation of Departmental Promotion Committee. Departmental Promotion Committee shall, after considering the following facts recommend for the Dynamic ACP/ Promotions. -
(a)Satisfactory Character Roll
(b)To obtain Clearance Report (at least from internal vigilance) shall be essential.
(c)Other criteria fixed for this purpose from time to time by the State Government (General Administration department) namely, completion of kalawadhi for general promotion.
(iii)Development Commissioner shall be the Chairman of the Departmental Promotion Committee. Other members shall be as per Rules.
(iv)Reservation - separate reservation shall not be necessary for dynamic ACP as by said provisions only the level of the sanctioned posts itself is elevated but for regular promotion to the higher post it shall be essential to follow the reservation/Roster