Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 211(6)] [Section 211] [Entire Act]

Union of India - Subsection

Section 211(6)(c) in The Coal Mines Regulations, 2011

(c)in case of leather shoes or boots, the sole shall also be of leather and without hobnails.