Section 62 in Occupational Safety, Health and Working Conditions Code, 2020
62. Benefits of public distribution system, etc.
- The appropriate Government shall make schemes to provide-(a)option to an inter-State migrant worker for availing benefits of public distribution system either in his native State or the destination State where he is employed; and(b)for portability of the benefits of the inter-State migrant worker working for building or other construction work out of the building and other construction cess fund in the destination State where such inter-State migrant worker is employed.
