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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(o) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(o)the emoluments and terms and conditions of services of the officers and the emoluments and terms and conditions of service other than pay scales of teachers of the Vishwavidyalaya paid by the Vishwavidyalaya;