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[Cites 0, Cited by 0] [Section 998] [Entire Act]

State of Uttar Pradesh - Subsection

Section 998(6) in Rules under the United Provinces Excise Act, 1910

(6)That if a consignment while not on the railway is conveyed through any district of Uttar Pradesh, a copy of the pass shall be forwarded by the issuing officer to the Collector of such district.Section XLIX-Vend of Ganja and BhangI-Wholesale Vend