Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(a) in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

(a)The president shall, then, make up the ballot papers into a separate packet, seal up the packet and note thereon a description of its content, the election to which it relates and the date thereof.