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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)The names of the clinical establishments shall be entered in the Register in the order in which the license are granted and sufficient space shall be left for future additions and alterations in respect of the entries made about the establishment(s).