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[Cites 0, Cited by 0] [Section 231(1)] [Section 231] [Entire Act]

Nagpur Province - Subsection

Section 231(1)(b) in The City of Nagpur Corporation Act, 1948

(b)wilfully do any act connected with such trade or manufacture whereby the water in any such lake, tank, reservoir, cistern, well, duct or other place for storing water is fouled or corrupted.