Gujarat High Court
Diocese Of Ahmedabad Charitable Trust ... vs Late Parasbaa Wife Of Rajendrasinh ... on 24 July, 2019
Author: A.J. Shastri
Bench: A.J. Shastri
C/CRA/21329/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/CIVIL REVISION APPLICATION NO. 21329 of 2019
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DIOCESE OF AHMEDABAD CHARITABLE TRUST THRU FATHR THOMAS
V
Versus
LATE PARASBAA WIFE OF RAJENDRASINH SODHA AND D/O OF LATE
BABUJI JAVANJI VAGHELA THRU L/H
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Appearance:
KARAN Y VYAS(8539) for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 24/07/2019
ORAL ORDER
Office objections to be removed on or before 21.08.2019.
(A.J. SHASTRI, J) DHARMENDRA KUMAR Page 1 of 1 Downloaded on : Thu Jul 25 02:54:57 IST 2019