Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Uttar Pradesh - Section Section 106 in The U.P. Municipalities Act, 1916 106. Vacancies in Committees. - A vacancy occurring in any committee may at any time be filled up by the appointment by the [Municipality] [Substituted by U.P. Act No. 12 of 1994.], in the manner prescribed by Section 104, or Section 105, of another member or persons.
