Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 7 in The West Bengal Cement Control Act, 1948 7. Attempts and abetments. - Any person who attempts to contrivance, or abets a contravention of, any order made under section 3, shall be deemed to have contravened that order.
