Allahabad High Court
State Of U.P. Thru Collector Bijnor And ... vs Murti Devi on 30 September, 2019
Author: Vivek Kumar Birla
Bench: Vivek Kumar Birla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL No. - 246 of 2014 Appellant :- State Of U.P. Thru Collector Bijnor And Another Respondent :- Murti Devi Counsel for Appellant :- Shrish Chandra S.C. Hon'ble Vivek Kumar Birla,J.
Heard Sri Girish Vishwakarma, learned Standing Counsel appearing for the State-Appellant and perused the record.
The Stamp Reporter has also reported that valuation of this appeal is given as Rs. 1,92,931.66.
The State Government vide Government Order dated 28.11.2016 decided not to press the appeals, where the liability is below Rs. 2 lakhs.
In such view of the matter, the present appeal stands dismissed on the ground of smallness of amount.
Order Date :- 30.9.2019 Lalit Shukla