Supreme Court - Daily Orders
Tamil Nadu Generation And Distribution ... vs M/S Videocon Power Limited And Anr. on 28 January, 2016
Bench: Anil R. Dave, Shiva Kirti Singh, Adarsh Kumar Goel
ITEM NO.102 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3589-3590/2009
(Arising out of impugned final judgment and order dated 27/01/2009
in OSA Nos. 270/2008 & 271/2008 passed by the High Court Of
Judicature at Madras)
T.NADU ELECTRICITY BOARD Petitioner(s)
VERSUS
M/S VIDEOCON POWER LIMITED & ANR. Respondent(s)
(With appln. For permsision to file synopsis and list of dates and
permission to file volume-III and applications for permission to
file volume-V and permission to file additional documents and
permission to file additional documents and permission to
substitute the name of petitioner in the cause title and directions
and permission to file volume No.IX and interim relief and
office report)
Date : 28/01/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Shekhar Naphade,Sr.Adv.
Mr. Pravin H.Parekh,Sr.Adv.
Mr. E.R. Kumar,Adv.
Ms. Aakansha Nehra,Adv.
Ms. S.Lakshmi Iyer,Adv.
Mr. Anurag Tripathi,Adv.
Mr. G.Sharma,Adv.
For M/s. Parekh & Co.,Adv.
For Respondent(s) Mr. C.S. Vaidhyanathan,Sr.Adv.
Mr. Manu Nair,Adv.
Mr. Anirudh Das,Adv.
Ms. Saanjh N. Purohit,Adv.
Mr. Malak Bhatt,Adv.
Mr. S. S. Shroff,Adv.
For M/s. Shardul S.Shroff & Co.,Advs.
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2016.01.29
Mr. Rameshwar Prasad Goyal,Adv.
16:50:01 IST
Reason:
1
UPON hearing the counsel the Court made the following
O R D E R
Mr. Shekhar Naphade, learned senior counsel appearing for the petitioner, started his arguments at 11.15.a.m. and was on his legs when the court rose for the day.
The matters remained part-heard. List these matters on 3rd February, 2016 as part-heard.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar 2