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[Cites 0, Cited by 0] [Section 510(1)] [Section 510] [Entire Act]

State of Telangana - Subsection

Section 510(1)(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)feed any animal, or suffer or permit any animal, to be fed or to feed, with or upon excrementitious matter, dung, stable refuse or other filthy matter.