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State of Odisha - Section

Section 21 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

21.

Soon after the last date fixed for the submission of manuscripts is over, the number of manuscripts received should be reported to Government through the Director of Public Instruction for information. The Working Committee shall meet and open the packets in the manner prescribed in Rule 24. The conveyor shall give notice of at least seven days to the members, for this meeting.