Section 19(1) in Dev Sanskriti Vishwavidyalaya Act, 2002
(1)The Board of Governors shall consist of:(a)the Chancellor - Chairman;(b)the Vice-Chancellor - Member-Secretary;(c)Five persons nominated by the Shri Vedmata Gayatri Trust, Shantikunj, Haridwar;(d)Secretary to the State Government in the Higher Education Department;(e)A nominee of the U.G.C.;(f)[Three academicians nominated by the Chancellor] [Substituted 'Two academicians nominated by the Chancellor' by Act No. 6 of 2002, dated 16.6.2002.];(g)Three Hon'ble members of the legislative assembly of Uttaranchal.
