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State of Uttar Pradesh - Section
Section 14 in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004
14. Constitution of Selection Committee.
- There shall be a Selection Committee for processing the applications of shortlisted candidates as per the mode of selection prescribed by the Commission.| (a) | For selection to all Group A and B posts mentioned above theSelection Committee shall consist of the following members :- | ||
| Chair | : | Chairperson of the Commission | |
| Members | : | Members of the Commission and a subject specialist, ifrequired, to be nominated by the Commission | |
| Convenor | : | Secretary of the Commission | |
| (b) | For selection to all Group C and D posts mentioned above theSelection Committee shall consist of the following members- | ||
| Chair | : | Secretary of the Commission | |
| Members | : | Two Directors nominated by the Commission | |
| Convenor | : | Deputy Director (Administration) | |
| (c) | The Selection Committee shall meet as and when it becomesnecessary. |