Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 62] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(1) in Tamil Nadu Protection of Interests of Depositors (In Financial Establishments) Act, 1997 (1)"Competent authority" means the authority appointed under section 4;
