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[Cites 0, Cited by 0] [Section 285] [Entire Act]

State of Rajasthan - Subsection

Section 285(i) in Rajasthan Panchayati Raj Rules, 1996

(i)that if two or more persons are appointed to posts in the same grade or category under the same order or orders of the same date, their seniority shall be in the same order in which their names appear in the list prepared by the Committee,