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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 25(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)The Panchayat Secretary shall be in charge of the office of the Gram Panchayat and shall perform all the duties and exercise all the powers imposed or conferred upon him by or under this Regulation or any rules or bye-Jaws made thereunder.