Delhi High Court - Orders
Utv Software Communication Ltd. And Ors vs 1337X.To And Ors on 26 February, 2019
Author: Manmohan
Bench: Manmohan
19-26
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 724/2017 & I.A. 12269/2017, I.A. 12271/2017, I.A.
6985/2018, I.A. 8949/2018, I.A. 16781/2018
UTV SOFTWARE
COMMUNICATION LTD. AND ORS ..... Plaintiffs
Through Mr. Sai Krishna Rajagopal, Advocate
with Mr. Sidharth Chopra,
Ms. Suhasini Raina, Ms. Sneha Jain,
Ms. Disha Sharma and Ms. Gitanjali
Mathew, Advocates
versus
1337X.TO AND ORS ..... Defendants
Through Mr. T.N. Durga Prasad, Advocate
with Mr. Siddharth Jain and
Mr. Gagan Kumar, Advocates for
ACT.
Ms. Tanvir Nayar and Mr. Samar
Khan, Advocates for Hathway Cable.
Mr. A.C. Mishra, Advocate for Tata
Teleservices Ltd.
Mr. K.R. Sasiprabhu, Mr. Tushar
Bhardwaj and Mr. Aditya Shandilya,
Advocates for Reliance Jio Info.
Mr. Abhishek C. Mishra, Advocate
for TATA Teleservices Ltd.
Mr. Ruchir Mishra, Mr. Mukesh
Kumar Tiwari and Mr. Abhishek
Rana, Advocates for D-25 & 26.
WITH
+ CS(COMM) 768/2018 & I.A. 4329/2018, I.A. 4331/2018, I.A.
10396/2018, I.A. 16782/2018
UTV SOFTWARE
COMMUNICATIONS LTD.& ORS. ..... Plaintiffs
Through Mr. Sai Krishna Rajagopal, Advocate
with Mr. Sidharth Chopra,
Ms. Suhasini Raina, Ms. Sneha Jain,
Ms. Disha Sharma and Ms. Gitanjali
Mathew, Advocates
versus
BMOVIES.IS AND ORS. ..... Defendants
Through Mr. T.N. Durga Prasad, Advocate
with Mr. Siddharth Jain and
Mr. Gagan Kumar, Advocates for
ACT.
Mr. Ramnish Khanna, Advocate for
D-8/Bharti Airtel.
Ms. Tanvir Nayar and Mr. Samar
Khan, Advocates for D-11/Hathway
Cable.
Mr. A.C. Mishra, Advocate for Tata
Teleservices Ltd.
Mr. K.R. Sasiprabhu, Mr. Tushar
Bhardwaj and Mr. Aditya Shandilya,
Advocates for Reliance Jio Info.
Mr. Abhay Prakash Sahay, CGSC
with Mr. Suraj Kumar, Advocate for
UOI.
WITH
+ CS(COMM) 770/2018 & I.A. 4358/2018, I.A. 4360/2018, I.A.
10402/2018, I.A. 16785/2018
UTV SOFTWARE
COMMUNICATIONS LTD & ORS. ..... Plaintiffs
Through Mr. Sai Krishna Rajagopal, Advocate
with Mr. Sidharth Chopra,
Ms. Suhasini Raina, Ms. Sneha Jain,
Ms. Disha Sharma and Ms. Gitanjali
Mathew, Advocates
versus
FMOVIES.PE AND ORS. ..... Defendants
Through Mr. T.N. Durga Prasad, Advocate
with Mr. Siddharth Jain and
Mr. Gagan Kumar, Advocates for
ACT.
Mr. Ramnish Khanna, Advocate for
Bharti Airtel.
Ms. Tanvir Nayar and Mr. Samar
Khan, Advocates forD-9/Hathway
Cable.
Mr. Ajay Digpaul, CGSC with
Ms. Soumaya Karmakar, Advocate
for UOI.
Mr. A.C. Mishra, Advocate for Tata
Teleservices Ltd.
Mr. K.R. Sasiprabhu, Mr. Tushar
Bhardwaj and Mr. Aditya Shandilya,
Advocates for Reliance Jio Info.
Mr. Ashutosh Atrey, Advocate for
UOI.
WITH
+ CS(COMM) 776/2018 & I.As. 4546/2018, 4548/2018, 10404/2018
AND 16779/2018
UTV SOFTWARE
COMMUNICATIONS LTD. & ORS ..... Plaintiffs
Through Mr. Sai Krishna Rajagopal, Advocate
with Mr. Sidharth Chopra,
Ms. Suhasini Raina, Ms. Sneha Jain,
Ms. Disha Sharma and Ms. Gitanjali
Mathew, Advocates
versus
RARBG.IS AND ORS ..... Defendants
Through Mr. T.N. Durga Prasad, Advocate
with Mr. Siddharth Jain and
Mr. Gagan Kumar, Advocates for
ACT.
Mr. Ramnish Khanna, Advocate for
D-6/Bharti Airtel.
Ms. Tanvir Nayar and Mr. Samar
Khan, Advocates for D-9/Hathway
Cable.
Mr. A.C. Mishra, Advocate for Tata
Teleservices Ltd.
Mr. Vivek Goyal, CGSC with
Mr. Pawan Pathak, Advocate for
UOI.
Mr. K.R. Sasiprabhu, Mr. Tushar
Bhardwaj and Mr. Aditya Shandilya,
Advocates for Reliance Jio Info.
Mr. Pawan Pathak, Advocate for
UOI.
WITH
+ CS(COMM) 777/2018 & I.As. 4549/2018, 4551/2018, 10405/2018,
AND 16786/2018
UTV SOFTWARE
COMMUNICATIONS LTD. & ORS ..... Plaintiffs
Through Mr. Sai Krishna Rajagopal, Advocate
with Mr. Sidharth Chopra,
Ms. Suhasini Raina, Ms. Sneha Jain,
Ms. Disha Sharma and Ms. Gitanjali
Mathew, Advocates
versus
THEPIRATEBAY.ORG AND ORS ..... Defendants
Through Mr. T.N. Durga Prasad, Advocate
with Mr. Siddharth Jain and
Mr. Gagan Kumar, Advocates for
ACT.
Mr. Ramnish Khanna, Advocate for
D-6/Bharti Airtel.
Ms. Tanvir Nayar and Mr. Samar
Khan, Advocates for D-9/Hathway
Cable.
Mr. Ankit Tyagi, Proxy Counsel for
Mr. K.R. Sasiprabhu, Mr. Tushar
Bhardwaj and Mr. Aditya Shandilya,
Advocates for Reliance Jio Info.
Mr. Akshay Makhija, CGSC with
Mr. Ankit Tyagi, Advocate for UOI.
Mr. A.C. Mishra, Advocate for Tata
Teleservices Ltd.
WITH
+ CS(COMM) 778/2018 & I.A. 4552/2018, 4554/2018, 10406/2018
AND 16783/2018
TWENTIETH CENTURY FOX FILM
CORPORATION & ORS ..... Plaintiffs
Through Mr. Sai Krishna Rajagopal, Advocate
with Mr. Sidharth Chopra,
Ms. Suhasini Raina, Ms. Sneha Jain,
Ms. Disha Sharma and Ms. Gitanjali
Mathew, Advocates
versus
YTS.AM AND ORS ..... Defendants
Through Mr. T.N. Durga Prasad, Advocate
with Mr. Siddharth Jain and
Mr. Gagan Kumar, Advocates for
ACT.
Mr. Ramnish Khanna, Advocate for
D-6/Bharti Airtel.
Ms. Tanvir Nayar and Mr. Samar
Khan, Advocates for D-10/Hathway
Cable.
Mr. A.C. Mishra, Advocate for Tata
Teleservices Ltd.
Mr. K.R. Sasiprabhu, Mr. Tushar
Bhardwaj and Mr. Aditya Shandilya,
Advocates for Reliance Jio Info.
WITH
+ CS(COMM) 799/2018 & I.A. 4914/2018, I.A. 4916/2018, I.A.
10401/2018, I.A. 16780/2018
UTV SOFTWARE
COMMUNICATIONS LTD. & ORS ..... Plaintiffs
Through Mr. Sai Krishna Rajagopal, Advocate
with Mr. Sidharth Chopra,
Ms. Suhasini Raina, Ms. Sneha Jain,
Ms. Disha Sharma and Ms. Gitanjali
Mathew, Advocates
versus
EXTRATORRENT.AG & ORS ..... Defendants
Through Mr. T.N. Durga Prasad, Advocate
with Mr. Siddharth Jain and
Mr. Gagan Kumar, Advocates for
ACT.
Mr. Ramnish Khanna, Advocate for
D-7/Bharti Airtel.
Ms. Tanvir Nayar and Mr. Samar
Khan, Advocates for Hathway Cable.
Mr. A.C. Mishra, Advocate for Tata
Teleservices Ltd.
Ms. Shiva Lakshmi, Advocate with
Mr. Siddharth singh, Advocate for
UOI.
Mr. K.R. Sasiprabhu, Mr. Tushar
Bhardwaj and Mr. Aditya Shandilya,
Advocates for Reliance Jio Info.
WITH
+ CS(COMM) 800/2018 & I.A. 4917/2018, I.A. 4919/2018, I.A.
9732/2018, I.A. 16784/2018
UTV SOFTWARE
COMMUNICATIONS LTD. & ORS ..... Plaintiffs
Through Mr. Sai Krishna Rajagopal, Advocate
with Mr. Sidharth Chopra,
Ms. Suhasini Raina, Ms. Sneha Jain,
Ms. Disha Sharma and Ms. Gitanjali
Mathew, Advocates
versus
TORRENTMOVIES.CO & ORS ..... Defendants
Through Mr. T.N. Durga Prasad, Advocate
with Mr. Siddharth Jain and
Mr. Gagan Kumar, Advocates for
ACT.
Mr. Ramnish Khanna, Advocate for
D-6/Bharti Airtel.
Ms. Tanvir Nayar and Mr. Samar
Khan, Advocates for D-9/Hathway
Cable.
Mr. A.C. Mishra, Advocate for Tata
Teleservices Ltd.
Mr. K.R. Sasiprabhu, Mr. Tushar
Bhardwaj and Mr. Aditya Shandilya,
Advocates for Reliance Jio Info.
Mr. Ajay Digpaul, CGSC with
Ms. Soumaya Karmakar, Advocate
for UOI.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
ORDER
% 26.02.2019 Arguments heard. Judgment reserved. List for directions on 13th March, 2019.
MANMOHAN, J FEBRUARY 26, 2019 js