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Delhi High Court - Orders

Utv Software Communication Ltd. And Ors vs 1337X.To And Ors on 26 February, 2019

Author: Manmohan

Bench: Manmohan

19-26
$~
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+   CS(COMM) 724/2017 & I.A. 12269/2017, I.A. 12271/2017, I.A.
    6985/2018, I.A. 8949/2018, I.A. 16781/2018

    UTV SOFTWARE
    COMMUNICATION LTD. AND ORS             ..... Plaintiffs
                 Through Mr. Sai Krishna Rajagopal, Advocate
                         with Mr. Sidharth Chopra,
                         Ms. Suhasini Raina, Ms. Sneha Jain,
                         Ms. Disha Sharma and Ms. Gitanjali
                         Mathew, Advocates

                   versus


    1337X.TO AND ORS                            ..... Defendants
                  Through     Mr. T.N. Durga Prasad, Advocate
                              with Mr. Siddharth Jain and
                              Mr. Gagan Kumar, Advocates for
                              ACT.
                              Ms. Tanvir Nayar and Mr. Samar
                              Khan, Advocates for Hathway Cable.
                              Mr. A.C. Mishra, Advocate for Tata
                              Teleservices Ltd.
                              Mr. K.R. Sasiprabhu, Mr. Tushar
                              Bhardwaj and Mr. Aditya Shandilya,
                              Advocates for Reliance Jio Info.
                              Mr. Abhishek C. Mishra, Advocate
                              for TATA Teleservices Ltd.
                              Mr. Ruchir Mishra, Mr. Mukesh
                              Kumar Tiwari and Mr. Abhishek
                              Rana, Advocates for D-25 & 26.

                   WITH
 +   CS(COMM) 768/2018 & I.A. 4329/2018, I.A. 4331/2018, I.A.
    10396/2018, I.A. 16782/2018

    UTV SOFTWARE
    COMMUNICATIONS LTD.& ORS.              ..... Plaintiffs
                 Through Mr. Sai Krishna Rajagopal, Advocate
                         with Mr. Sidharth Chopra,
                         Ms. Suhasini Raina, Ms. Sneha Jain,
                         Ms. Disha Sharma and Ms. Gitanjali
                         Mathew, Advocates

                   versus

    BMOVIES.IS AND ORS.                         ..... Defendants
                  Through    Mr. T.N. Durga Prasad, Advocate
                             with Mr. Siddharth Jain and
                             Mr. Gagan Kumar, Advocates for
                             ACT.
                             Mr. Ramnish Khanna, Advocate for
                             D-8/Bharti Airtel.
                             Ms. Tanvir Nayar and Mr. Samar
                             Khan, Advocates for D-11/Hathway
                             Cable.
                             Mr. A.C. Mishra, Advocate for Tata
                             Teleservices Ltd.
                             Mr. K.R. Sasiprabhu, Mr. Tushar
                             Bhardwaj and Mr. Aditya Shandilya,
                             Advocates for Reliance Jio Info.
                             Mr. Abhay Prakash Sahay, CGSC
                             with Mr. Suraj Kumar, Advocate for
                             UOI.


                   WITH
 +   CS(COMM) 770/2018 & I.A. 4358/2018, I.A. 4360/2018, I.A.
    10402/2018, I.A. 16785/2018

    UTV SOFTWARE
    COMMUNICATIONS LTD & ORS.              ..... Plaintiffs
                 Through Mr. Sai Krishna Rajagopal, Advocate
                         with Mr. Sidharth Chopra,
                         Ms. Suhasini Raina, Ms. Sneha Jain,
                         Ms. Disha Sharma and Ms. Gitanjali
                         Mathew, Advocates

                   versus


    FMOVIES.PE AND ORS.                        ..... Defendants
                 Through     Mr. T.N. Durga Prasad, Advocate
                             with Mr. Siddharth Jain and
                             Mr. Gagan Kumar, Advocates for
                             ACT.
                             Mr. Ramnish Khanna, Advocate for
                             Bharti Airtel.
                             Ms. Tanvir Nayar and Mr. Samar
                             Khan, Advocates forD-9/Hathway
                             Cable.
                             Mr. Ajay Digpaul, CGSC with
                             Ms. Soumaya Karmakar, Advocate
                             for UOI.
                             Mr. A.C. Mishra, Advocate for Tata
                             Teleservices Ltd.
                             Mr. K.R. Sasiprabhu, Mr. Tushar
                             Bhardwaj and Mr. Aditya Shandilya,
                             Advocates for Reliance Jio Info.
                             Mr. Ashutosh Atrey, Advocate for
                             UOI.

                   WITH
 +   CS(COMM) 776/2018 & I.As. 4546/2018, 4548/2018, 10404/2018
    AND 16779/2018

    UTV SOFTWARE
    COMMUNICATIONS LTD. & ORS              ..... Plaintiffs
                 Through Mr. Sai Krishna Rajagopal, Advocate
                         with Mr. Sidharth Chopra,
                         Ms. Suhasini Raina, Ms. Sneha Jain,
                         Ms. Disha Sharma and Ms. Gitanjali
                         Mathew, Advocates

                   versus

    RARBG.IS AND ORS                             ..... Defendants
                  Through     Mr. T.N. Durga Prasad, Advocate
                              with Mr. Siddharth Jain and
                              Mr. Gagan Kumar, Advocates for
                              ACT.
                              Mr. Ramnish Khanna, Advocate for
                              D-6/Bharti Airtel.
                              Ms. Tanvir Nayar and Mr. Samar
                              Khan, Advocates for D-9/Hathway
                              Cable.
                              Mr. A.C. Mishra, Advocate for Tata
                              Teleservices Ltd.
                              Mr. Vivek Goyal, CGSC with
                              Mr. Pawan Pathak, Advocate for
                              UOI.
                              Mr. K.R. Sasiprabhu, Mr. Tushar
                              Bhardwaj and Mr. Aditya Shandilya,
                              Advocates for Reliance Jio Info.
                              Mr. Pawan Pathak, Advocate for
                              UOI.


                   WITH
 +   CS(COMM) 777/2018 & I.As. 4549/2018, 4551/2018, 10405/2018,
    AND 16786/2018

    UTV SOFTWARE
    COMMUNICATIONS LTD. & ORS              ..... Plaintiffs
                 Through Mr. Sai Krishna Rajagopal, Advocate
                         with Mr. Sidharth Chopra,
                         Ms. Suhasini Raina, Ms. Sneha Jain,
                         Ms. Disha Sharma and Ms. Gitanjali
                         Mathew, Advocates

                    versus


    THEPIRATEBAY.ORG AND ORS                ..... Defendants
                 Through Mr. T.N. Durga Prasad, Advocate
                         with Mr. Siddharth Jain and
                         Mr. Gagan Kumar, Advocates for
                         ACT.
                         Mr. Ramnish Khanna, Advocate for
                         D-6/Bharti Airtel.
                         Ms. Tanvir Nayar and Mr. Samar
                         Khan, Advocates for D-9/Hathway
                         Cable.
                         Mr. Ankit Tyagi, Proxy Counsel for
                         Mr. K.R. Sasiprabhu, Mr. Tushar
                         Bhardwaj and Mr. Aditya Shandilya,
                         Advocates for Reliance Jio Info.
                         Mr. Akshay Makhija, CGSC with
                         Mr. Ankit Tyagi, Advocate for UOI.
                         Mr. A.C. Mishra, Advocate for Tata
                         Teleservices Ltd.


                    WITH
 +   CS(COMM) 778/2018 & I.A. 4552/2018, 4554/2018, 10406/2018
    AND 16783/2018

    TWENTIETH CENTURY FOX FILM
    CORPORATION & ORS                      ..... Plaintiffs
                 Through Mr. Sai Krishna Rajagopal, Advocate
                         with Mr. Sidharth Chopra,
                         Ms. Suhasini Raina, Ms. Sneha Jain,
                         Ms. Disha Sharma and Ms. Gitanjali
                         Mathew, Advocates

                   versus

    YTS.AM AND ORS                              ..... Defendants
                 Through     Mr. T.N. Durga Prasad, Advocate
                             with Mr. Siddharth Jain and
                             Mr. Gagan Kumar, Advocates for
                             ACT.
                             Mr. Ramnish Khanna, Advocate for
                             D-6/Bharti Airtel.
                             Ms. Tanvir Nayar and Mr. Samar
                             Khan, Advocates for D-10/Hathway
                             Cable.
                             Mr. A.C. Mishra, Advocate for Tata
                             Teleservices Ltd.
                             Mr. K.R. Sasiprabhu, Mr. Tushar
                             Bhardwaj and Mr. Aditya Shandilya,
                             Advocates for Reliance Jio Info.

                   WITH

+   CS(COMM) 799/2018 & I.A. 4914/2018, I.A. 4916/2018, I.A.
    10401/2018, I.A. 16780/2018

    UTV SOFTWARE
    COMMUNICATIONS LTD. & ORS              ..... Plaintiffs
                 Through Mr. Sai Krishna Rajagopal, Advocate
                         with Mr. Sidharth Chopra,
                               Ms. Suhasini Raina, Ms. Sneha Jain,
                              Ms. Disha Sharma and Ms. Gitanjali
                              Mathew, Advocates

                   versus


    EXTRATORRENT.AG & ORS                    ..... Defendants
                Through   Mr. T.N. Durga Prasad, Advocate
                          with Mr. Siddharth Jain and
                          Mr. Gagan Kumar, Advocates for
                          ACT.
                          Mr. Ramnish Khanna, Advocate for
                          D-7/Bharti Airtel.
                          Ms. Tanvir Nayar and Mr. Samar
                          Khan, Advocates for Hathway Cable.
                          Mr. A.C. Mishra, Advocate for Tata
                          Teleservices Ltd.
                          Ms. Shiva Lakshmi, Advocate with
                          Mr. Siddharth singh, Advocate for
                          UOI.
                          Mr. K.R. Sasiprabhu, Mr. Tushar
                          Bhardwaj and Mr. Aditya Shandilya,
                          Advocates for Reliance Jio Info.

                   WITH


+   CS(COMM) 800/2018 & I.A. 4917/2018, I.A. 4919/2018, I.A.
    9732/2018, I.A. 16784/2018

    UTV SOFTWARE
    COMMUNICATIONS LTD. & ORS              ..... Plaintiffs
                 Through Mr. Sai Krishna Rajagopal, Advocate
                         with Mr. Sidharth Chopra,
                         Ms. Suhasini Raina, Ms. Sneha Jain,
                         Ms. Disha Sharma and Ms. Gitanjali
                         Mathew, Advocates
                        versus

    TORRENTMOVIES.CO & ORS                  ..... Defendants
                Through  Mr. T.N. Durga Prasad, Advocate
                          with Mr. Siddharth Jain and
                         Mr. Gagan Kumar, Advocates for
                         ACT.
                         Mr. Ramnish Khanna, Advocate for
                         D-6/Bharti Airtel.
                         Ms. Tanvir Nayar and Mr. Samar
                         Khan, Advocates for D-9/Hathway
                         Cable.
                         Mr. A.C. Mishra, Advocate for Tata
                         Teleservices Ltd.
                         Mr. K.R. Sasiprabhu, Mr. Tushar
                         Bhardwaj and Mr. Aditya Shandilya,
                         Advocates for Reliance Jio Info.
                         Mr. Ajay Digpaul, CGSC with
                         Ms. Soumaya Karmakar, Advocate
                         for UOI.


    CORAM:
    HON'BLE MR. JUSTICE MANMOHAN

                 ORDER

% 26.02.2019 Arguments heard. Judgment reserved. List for directions on 13th March, 2019.

MANMOHAN, J FEBRUARY 26, 2019 js