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State of Madhya Pradesh - Section

Section 10A in The M.P. Cattle Diseases Act, 1934

10A. Power of Veterinary Officer to enter and inspect land etc.

- Subject to such rules as may be made, a Veterinary Officer may enter and inspect any land, building Jr other place or vehicle for the purpose of exercising the powers and performing the duties conferred or imposed on him by or under this Act.