Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Madhya Pradesh - Subsection Section 57(c) in The M.P. Bhumi Vikas Rules, 1984 (c)Assembly Buildings. - The open space at front shall be not less than 12 metres and the other spaces around the building shall be not less than 6 metres.
