Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(4) in Bihar State Regulation of Cold Storage Licensing Rules, 1993 (4)Licence shall always be kept in the basement of cold storage and shall be presented on demand to the licensing authority for inspection and examination.
