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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(5) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(5)Panch of such ward in which construction work is being carried out by the Gram Nirman Samiti, shall be co-opted as special member in the Gram Nirman Samiti.