Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 121 in Nagaland Excise Rules

121. Smoking and naked lights prohibited.

- Smoking or the use, by any person whosoever within a warehouse, of fire or naked lights of any descriptions is prohibited. Electric torches may be used when necessary.Sealing of sample bottles. - Sealing of sample bottles of liquor must be done in the office or verandah of the warehouse in the presence of the officer-in-charge.