Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(2)(c) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(c)if votes are given on it in favour of more than one candidate, where only one candidate is to be elected, or