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[Cites 0, Cited by 0] [Section 420(3)] [Section 420] [Entire Act]

Nagpur Province - Subsection

Section 420(3)(ii) in The City of Nagpur Corporation Act, 1948

(ii)[ * * *; [Clauses (ii) to (vi) were deleted, by Maharashtra 34 of 1965, Section 28 (b)(ii).]