Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act] Union of India - Subsection Section 69(1)(b) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015 (b)which have not been shown in the return of net wealth furnished by him for the said assessment year or years; or