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[Cites 0, Cited by 2] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(o) in The Special Economic Zones Act, 2005

(o)the terms and conditions for the Unit subject to which it shall undertake authorised operations under clause (b) of sub‑section (8) of section 15 and the obligations and entitlements of the Unit;