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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2)(b) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999

(b)The Standing Counsels appointed to the Courts subordinate to the High Court shall be paid a consolidated remuneration of Rs.3.000/-(Rupees Three thousand only) per month.