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[Cites 0, Cited by 0] [Section 21AC(5)] [Section 21AC] [Entire Act]

Union of India - Subsection

Section 21AC(5)(a) in Income Tax Rules, 1962

(a)a description of the ownership structure of the specified person, including name and address of individuals or other entities, whether located in the notified jurisdictional area or outside, having directly or indirectly more than ten per cent shareholding or ownership interests;