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Supreme Court - Daily Orders

Vijay Kumar Berlia vs Pb Global Ltd on 25 November, 2024

     ITEM NO.17                              COURT NO.8                SECTION XVI
                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos.27018-27020/2024
     [Arising out of impugned final judgment and order dated 30-09-2024
     in APO No. 102/2022 30-09-2024 in APO No. 52/2022 30-09-2024 in APO
     No. 113/2022 passed by the High Court at Calcutta]

     VIJAY KUMAR BERLIA                                                 Petitioner(s)
                                                    VERSUS

     PB GLOBAL LTD. & ORS.                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.261519/2024-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.261521/2024-EXEMPTION FROM
     FILING O.T. )
     WITH
     SLP(C) No. 26191-26193/2024 (XVI)
     ( IA No.252266/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 25-11-2024 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

     For Petitioner(s)                 Ms. Yaman Verma, Adv.
                                       Mr. Mareesh Pravir Sahay, AOR

     For Respondent(s)                 Ms. Samten Doma Lachungpa, AOR
                                       Mr. Sourabh Tandon, Adv.

                                       Mr. Varun Kedia, Adv.
                                       Mr. Krishnayan Sen, AOR
                                       Mr. Damandeep Singh Bhalla, Adv.

                                       Mr. Suraj Juneja, Adv.
                                       Ms. Apoorva Kaushik, Adv.
                                       Mr. Himanshu Shembekar, Adv.
                                       Mr. Omm Mitra, Adv.
                                       Ms. Aishwarya Ghule, Adv.
                                       Mr. Pranaya Goyal, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

On the request made by learned counsel for petitioner, Signature Not Verified Digitally signed by NEETU SACHDEVA Date: 2024.11.26 list after two weeks.

14:53:48 IST Reason:

(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)