Supreme Court - Daily Orders
Vijay Kumar Berlia vs Pb Global Ltd on 25 November, 2024
ITEM NO.17 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.27018-27020/2024
[Arising out of impugned final judgment and order dated 30-09-2024
in APO No. 102/2022 30-09-2024 in APO No. 52/2022 30-09-2024 in APO
No. 113/2022 passed by the High Court at Calcutta]
VIJAY KUMAR BERLIA Petitioner(s)
VERSUS
PB GLOBAL LTD. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.261519/2024-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.261521/2024-EXEMPTION FROM
FILING O.T. )
WITH
SLP(C) No. 26191-26193/2024 (XVI)
( IA No.252266/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 25-11-2024 These petitions were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) Ms. Yaman Verma, Adv.
Mr. Mareesh Pravir Sahay, AOR
For Respondent(s) Ms. Samten Doma Lachungpa, AOR
Mr. Sourabh Tandon, Adv.
Mr. Varun Kedia, Adv.
Mr. Krishnayan Sen, AOR
Mr. Damandeep Singh Bhalla, Adv.
Mr. Suraj Juneja, Adv.
Ms. Apoorva Kaushik, Adv.
Mr. Himanshu Shembekar, Adv.
Mr. Omm Mitra, Adv.
Ms. Aishwarya Ghule, Adv.
Mr. Pranaya Goyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the request made by learned counsel for petitioner, Signature Not Verified Digitally signed by NEETU SACHDEVA Date: 2024.11.26 list after two weeks.
14:53:48 IST Reason:(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)