Allahabad High Court
Tahsildar Singh & Others vs State Of U.P. on 28 July, 2010
Bench: Amar Saran, S.C. Agarwal
Court No. - 46 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4983 of 2009 Petitioner :- Tahsildar Singh & Others Respondent :- State Of U.P. Petitioner Counsel :- Ajay Yadav,Rajesh K. Singh Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble S.C. Agarwal,J.
As Sri Rajesh Kumar Singh, who has filed appearance slip on behalf of Narsingh is present, but Sri Ajay Yadav, who has filed parcha on behalf of the appellants is absent today. List this case peremptorily in the next cause list. Order Date :- 28.7.2010 KU