Section 11(2)(b) in Tamil Nadu Nurses And Midwives Act, 1926
(b)regulating the conditions of admission to the register;(bb)[ prescribing the conditions and restrictions subject to which the Council shall enter in the register referred to in sub-section (1) of section 5, the name of any person under sub-section (2) of section 5-A;] [Inserted by section 11(i)(a) of the Tamil Nadu Nurses and Midwives (Amendment) Act, 1960 (Tamil Nadu Act 26 of 1960).]