Madhya Pradesh High Court
Kamlesh Prajapati (Prajapat) vs The State Of Madhya Pradesh on 24 August, 2021
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 MCRC-29648-2021 The High Court Of Madhya Pradesh MCRC-29648-2021 (KAMLESH PRAJAPATI (PRAJAPAT) Vs THE STATE OF MADHYA PRADESH AND OTHERS) 5 Indore, Dated : 24-08-2021 Shri Yogesh Jaiswal, learned counsel for the applicant. Shri S. Verma, learned Public Prosecutor for the non-applicant No.1- State.
Shri Lokesh Kumar Bhatnagar, learned counsel for the objector.
List this matter along with MCRC No.35217/2021 in next week.
(SHAILENDRA SHUKLA) JUDGE gp Digitally signed by GEETA PRAMOD Date: 2021.08.24 17:42:46 +05'30'