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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1)(xiii) in Sardar Patel University Act, 1955

(xiii)to manage colleges, [University Departments] [These words were substituted for the word 'department' by Gujarat 8 of 1966, Section 14 (a).], institutions of research or specialised studies, laboratories, libraries, museums, and hostels maintained by the University;