Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 2 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983 2. Status of the Service. - The Uttar Pradesh Excise Constables, Drivers and Tari Supervisors Service is a non-gazetted service comprising of Group 'C' and Group 'D' posts.
