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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(2)All allowances and other benefits, including children education allowance with respect to which no express provision has been made in these regulations, which are applicable to the Central Government employees, shall also apply to the Officers and employees of the Authority.