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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(9) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(9)The Secretary of the Commission shall process and place the list of eligible persons for the post of Member before the Selection Committee within fifteen (15) days.