Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180] [Entire Act] State of Assam - Subsection Section 180(2) in Goalpara Tenancy Act, 1929 (2)to prescribe the forms to be used, and the mode of service of notices and processes issued under this Act, when no form or mode is provided in this or any other Act; and
