Madhya Pradesh High Court
Amar Singh Yadav vs The State Of Madhya Pradesh on 4 August, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 60075 of 2022 (AMAR SINGH YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 04-08-2023 None for the applicant.
Default be cured within 15 days. List thereafter.
(SANJEEV S KALGAONKAR) JUDGE ar Signature Not Verified Signed by: ABDUR RAHMAN Signing time: 05-Aug-23 3:04:18 PM